Punjab-Haryana High Court
State Of Haryana vs Hardeep Singh And Ors on 28 August, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Cross-Objection No. 11-CI of 2017 in/and
RFA No. 6632 of 2014 (O&M)
Date of Decision:28.08.2017
State of Haryana and others
......Appellant(s)
Versus
Hardeep Singh and others
...... Respondent(s)
CORAM : HON'BLE MR.JUSTICE ARUN PALLI
Present : Mr. Sudeep Mahajan, Addl. A.G., Haryana.
Mr. Ashwani Talwar, Advocate,
with Mr. Aakash Sridhar, Advocate &
Ms. Veena Ashwani Talwar, Advocate,
for the respondent(s)/cross-objectors.
ARUN PALLI, J. (Oral)
For order, see the judgment of even date passed in RFA No.5234 of 2014 titled "Paramjit Singh Dhillon vs. State of Haryana and others."
August 28, 2017 (ARUN PALLI)
dharamvir JUDGE
Whether speaking/reasoned : YES/NO
Whether Reportable : YES/NO
1 of 1
::: Downloaded on - 09-09-2017 04:47:04 :::