Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in Private Limited Company and Unlisted Public Limited Company (Buy-Back of Securities) Rules, 1999 9. Return to be filed with Registrar. - A company, after the completion of the buy-back under these rules, shall file with the Registrar a return in the Form specified at Annexure 'A'.
