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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3) in The Orissa Corneal Grafting Act, 1960

(3)This section shall come into force at once and the remaining provisions of this Act shall come into force in such area and on such date as the State Government may, by notification, appoint.