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State of Tamilnadu - Section

Section 11 in Tamil Nadu Maritime Board (Procedure For Meeting of The Board and Its Committee) Regulations, 1997

11. Conduct of Member during meeting.

(1)A member who desires to make any observation on any matter before the meeting shall, if called upon by the Chairman, address his remark to the Chairman.
(2)A member shall confine his speech strictly to the question before the meeting and shall cease to make remarks which are held by the Chairman to be irrelevant or offensive.