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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of Tripura - Subsection

Section 153(2) in Tripura Panchayats Act, 1993

(2)The Education, Environment and Health Committee shall perform the following functions -
(a)be incharge of all educational, environmental and sports activities of the Zilla Parishad ;
(b)undertake the planning of education in the District within the framework of the national policy and the national and state plan;
(c)survey and evaluate the educational activities of the Zilla Parishad ;
(d)perform such other duties pertaining to education, adult literacy and cultural activities as the Zilla Parishad may assign to it ; and
(e)health services, hospitals, family welfare and other allied matters.