Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 1 in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965 1. The title of the Rule shall be "Amended Assam Aided High and Higher Secondary School Employees Rules, 1965".These rules shall come into force at once.
