Section 29B in The Cost And Works Accountants Act, 1959
29B. Functions of Board.—
The Board shall perform the following functions, namely:—(a)to make recommendations to the Council with regard to the quality of services provided by the members of the Institute;(b)to review the quality of services provided by the members of the Institute including cost audit services; and(c)to guide the members of the Institute to improve the quality of services and adherence to the various statutory and other regulatory requirements.
