Himachal Pradesh High Court
Mehar Singh And Others vs . Jagdish Chand & on 23 August, 2023
Mehar Singh and others vs. Jagdish Chand & .
others.
RSA No.106 of 2019 23.08.2023 Present: Mr. Vidushi Sharma, Advocate, for the appellants.
Mr. Jai Ram Sharma, Advocate, for the respondents.
of CMP No. 9580 of 2023 The present application has been filed for bringing rt on record the factum regarding the death of respondent No.3.
The application is duly supported by the death certificate of respondent No.3. This fact is taken on record.
Let the consequential steps for bringing on record the legal representatives of respondent No.3, be taken within a period of four weeks.
Application stands disposed of.
CMP No.9581 of 2023The application is allowed with a direction to file the English Translation of Annexure in Hindi within a period of four weeks. The application stands disposed of.
RSA No.106 of 2019The matter be listed thereafter.
(Rakesh Kainthla) Judge August, 23, 2023 (pathania) ::: Downloaded on - 23/08/2023 20:35:37 :::CIS