Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 71]

Rajasthan High Court - Jaipur

Gm Capstan Meters India Ltd Ja vs Po Labour Court No 1 Jaipur An on 5 December, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In The High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Review Petition No.365/2011
In S.B. Civil Writ Petition No.5546/2002

Date Of Order :: 05.12.2011

Hon'ble Mr. Justice Ajay Rastogi

Mr. Manoj Kumar Sharma, for review petitioner.
		Counsel submits that this fact was not brought to the notice of the Court that on the date when the order came to be passed by this Court on application filed by the respondent-workman U/s 17B of the Industrial Disputes Act,1947 the workman was 68 years of age as is evident from the affidavit which he filed along with application U/s 17B of the Act,1947.

Copy of the application may be served upon Mr. Suresh Kashyap who was appearing for respondent workman in the main petition. List after winter vacation.

(Ajay Rastogi),J.

VS Shekhawat/-p.1 365WritReview11Dec05misc.doc