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State of Nagaland - Section

Section 273 in Nagaland Excise Rules

273. Prescribed strength of country spirit.

- Country spirit shall be supplied by licensed manufacturers or wholesale vendors thereof to licensed retail vendors of such spirit and sold by such retail vendors at the strengths of 30 U. P. and 60 U. P.; provided that with the sanction of the State Government or the Governor of Nagaland spirit of only one strength may be stocked and sold at any shop :Provided also that supply at a strength not exceeding half a degree above or below the aforesaid strength shall be deemed to be supplied at such strength.