Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 70 in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

70.

- Wages shall be paid without any deductions of any kind except those specified by the Government by general or special order issued in this behalf under any law or permissible under the Payment of Wages Act, 1936 (4 of 1936).