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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(F) in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

(F)Service connections (Domestic & Non Domestic)
(i)Where extension of mains is not required.
(ii)Where extension of mains is required.
(iii)Modification in connected load.
(iv)Name change/reconnection.