Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 515 in The Maharashtra Shops and Establishments Act, 1948 515. /14, 'E' Ward, Opp. S.T. Stand, Kolhapur.(4)M/s. Solanki Cold Drinks House,
