Bombay High Court
The New India Assurance Co. Ltd vs Mrs. Dolly Satish Gandhi on 14 June, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 1344 OF 2014
The New India Assurance Co. Ltd. ....Appellant
V/S
Mrs. Dolly Satish Gandhi ....Respondent
Mahadik Deelip Ragho Adv For Appellant Mr. T.j. Mendon Adv For R.no.1 CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 14th June, 2019 P.C. :
Arguments are concluded. Judgment is reserved ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 14/06/2019 ::: Downloaded on - 15/06/2019 04:33:40 :::