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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(6) in The Unit Trust Of India Act, 1963

(6)The members of a committee (other than the trustees) shall be paid such fees and allowances for attending its meetings and for attending to any other work of the Trust, as may be prescribed:Provided that no fees shall be payable to a member who is an officer of Government or of any corporation established by any law for the time being in force.