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[Cites 0, Cited by 0] [Section 138(14)] [Section 138] [Entire Act]

State of Punjab - Subsection

Section 138(14)(j) in Punjab Goods and Services Tax Rules, 2017

(j)where the goods being transported are exempt from tax under notification number F.12(56)FD/Tax/2017-Pt. I-57, dated 30th June 2017 and notification number. F.12(56)FD/Tax/2017-92 dated 21st September, 2017, as amended from time to time;