Section 4(2) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

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State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

(2)The strength of the service shall, until orders varying the same are passed under sub-rule (1) be as given below :

Name of post	Number of post
Permanent	Temporary	Total
Junior Engineer (Mechanical)	1320	960	2280

Provided that-

(i)the Appointing Authority may leave unfilled or the Governor may hold in abeyance any vacant post, without thereby entitling any person to compensation; or

(ii)the Governor may create such additional permanent or temporary posts as he may consider proper.

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State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992