Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 826 in Rules under the United Provinces Excise Act, 1910

826. Warehouses/ ledger for plain and rectified spirit [Form P.D.-12].

- The register for plain and rectified spirit is maintained to show how plain and rectified spirits are disposed off after receipt into the warehouse stock.The entry in column 2 must be made in Form P.D.-9. other columns need no instructions. At the end of each calendar month actual balance must be taken in Form B.W.L. 5 and monthly wastage ascertained and recorded.