Section 38(1)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 38(1)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(a)without the assent of the authorised user of the geographical indication makes that geographical indication or deceptively similar geographical indication; or

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Union of India - Subsection

Section 38(1)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999