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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in The Rajasthan Shops and Commercial Establishment Rules, 1959

(2)No rubbish, filth, debris shall be allowed to accumulate or to remain on any premises in any Establishment in such position that effluvia therefrom can arise within the Establishment. All filth and other decomposing matter shall be kept in covered receptacles.