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[Cites 0, Cited by 0] [Section 58(4)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(4)(c) in Rajasthan Factories Rules, 1951

(c)a suitable nipple and globe valve connected for the exclusive purpose of attaching a test pressure guage for checking the accuracy of the pressure guage referred to in clause (b) of this sub-rule;