Bombay High Court
Advent India Pe Advisors Private ... vs The Union Of India Through Secretary And ... on 30 November, 2021
Author: M.S.Karnik
Bench: Dipankar Datta, M.S.Karnik
23. wp 2320.21.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
URMILA
Digitally signed
by URMILA
PRAMOD
INGALE
ORDINARY ORIGINAL CIVIL JURISDICTION
PRAMOD Date:
INGALE 2021.12.01
10:27:06
WRIT PETITION NO. 2320 OF 2021
+0530
Advent India PE Advisors Private Limited .... Petitioner
Vs.
The Union of India and anr. ..... Respondents
Mr. Prakash Shah i/b Patankar & Associates, for the
Petitioner.
Mr. J.B. Mishra, for the Respondents No. 1 & 2.
CORAM : DIPANKAR DATTA, CJ &
M.S.KARNIK, J.
DATE: NOVEMBER 30, 2021 P.C. :
Stand over to Thursday next (December 2, 2021) at 4.15 p.m. (M.S.KARNIK, J.) (CHIEF JUSTICE) 1/1