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Bombay High Court

Advent India Pe Advisors Private ... vs The Union Of India Through Secretary And ... on 30 November, 2021

Author: M.S.Karnik

Bench: Dipankar Datta, M.S.Karnik

                                                                                   23. wp 2320.21.doc

                            Urmila Ingale

                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
URMILA
         Digitally signed
         by URMILA
         PRAMOD
         INGALE
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
PRAMOD   Date:
INGALE   2021.12.01
         10:27:06


                                                   WRIT PETITION NO. 2320 OF 2021
         +0530




                                       Advent India PE Advisors Private Limited .... Petitioner
                                            Vs.
                                       The Union of India and anr.             ..... Respondents


                                       Mr. Prakash Shah i/b Patankar & Associates, for the
                                       Petitioner.
                                       Mr. J.B. Mishra, for the Respondents No. 1 & 2.


                                                       CORAM : DIPANKAR DATTA, CJ &
                                                               M.S.KARNIK, J.

DATE: NOVEMBER 30, 2021 P.C. :

Stand over to Thursday next (December 2, 2021) at 4.15 p.m. (M.S.KARNIK, J.) (CHIEF JUSTICE) 1/1