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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(iv) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(iv)Waste water from such canteen shall be carried away in suitable covered drains and shall not be allowed to accumulate-in the surroundings of such canteen.