Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Kerala - Subsection Section 63(6) in Kerala Veterinary and Animal Sciences University Act, 2010 (6)No action under the above sub-section (5) shall be taken unless the person concerned is given an opportunity of being heard.Chapter - XII Miscellaneous
