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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(10) in Gujarat Sales Tax (Amendment) Act, 1977

(10)for entry 30, the following entry shall be substituted, namely:-
1 2 3 4
"36(1) Tractors, Eight paise in the rupee Eight paise in the rupee
(2) Spare parts and accessories of tractors. Six paise in the rupee Six paise in the rupee
(3) Water pumps and water pumping sets Six paise in the rupee Six paise in the rupee";