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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(1)(i) in Sai Nath University, Jharkhand Act, 2012

(i)To institute and maintain halls and to recognize places of residence for students of the University or a constituent for students of the University or a constituent college at the main campus and other campuses in Jharkhand.