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[Cites 0, Cited by 0] [Section 1260] [Entire Act]

Bengal Presidency - Subsection

Section 1260(c) in Police Regulations, Bengal , 1943

(c)Superintendents shall call for detailed estimates for repairs of police buildings from all police-stations and other posts on the 1st October each year. These estimates will be submitted through the Circle Inspector who shall certify that he is satisfied from his personal knowledge that the expenditure of the amounts specified in the estimate is really necessary.