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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Jharkhand - Subsection

Section 5A(1)(b) in The Court of Wards Act, 1879

(b)the creation of, and the appointment of any person to, any post, the salary of which exceeds Rs. 200 a month;