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[Cites 0, Cited by 0] [Section 215] [Entire Act]

State of Uttar Pradesh - Subsection

Section 215(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)A suitably constructed medical lock is maintained at tunnelling work where building workers are employed in a working chamber at a pressure exceeding one bar;