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State of Rajasthan - Section

Section 47 in University of Udaipur Officers (Conditions of Service) Rules, 1976

47. Absence after the leave.

- An officer who remains absent after the expiry of his leave shall not be entitled to any leave salary unless otherwise such absence has been regularized by the competent authority. Willful absence from duty after the expiry of leave will be treated as an act of misconduct.