Delhi High Court - Orders
Awl Agri Business Ltd vs State Of Gnct Of Delhi & Ors on 14 July, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2132/2025
AWL AGRI BUSINESS LTD .....Petitioner
Through: Mr. Siddhant Rai Sethi, Mr. Mayank
Gupta, Ms. Srishti Jain and Mr. Sahib
Gurdeep Singh, Advocates.
versus
STATE OF GNCT OF DELHI & ORS. .....Respondents
Through: Mr. Sanjeev Bhandari, ASC
(Criminal) for the State with Mr. Arjit
Sharma and Ms. Sakshi Jha,
Advocates.
SI Ram Prasad, PS Bharat Nagar.
Counsel for R-2 through VC
(appearance not given).
Mr. Akhilesh Tejpal and Mr. Akash
Swam, Advocates for R-4/Canara
Bank.
Ms. Anubha Bhardwaj, SPP for CBI
with Ms. Mehak Arora and Ms. Aditi
Sharma, Advocates for R-5.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 14.07.2025
1. This hearing has been done through hybrid mode. CRL.M.A. 19857/2025 (exemption)
2. Allowed, subject to all just exceptions. Application is disposed of. W.P.(CRL) 2132/2025
3. Learned counsels appearing on behalf of respondent nos. 1 and 4 seek time to take appropriate instructions.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/07/2025 at 21:52:00
4. At request, re-notify on 25.08.2025
5. In the meantime, let the paperbook be supplied to learned counsel appearing on behalf of respondent no. 4 during the course of the day.
AMIT SHARMA, J JULY 14, 2025/sn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/07/2025 at 21:52:00