Section 4(3)(ii) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

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State of Andhra Pradesh - Subsection

Section 4(3)(ii) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(ii)A committee of Admissions may be constituted, by competent authority with the following members to advise the Convenor in the matters relating to admission and on such other matters necessary for the smooth conduct of Admissions

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State of Andhra Pradesh - Subsection

Section 4(3)(ii) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003