Section 12 in West Bengal Trade Unions Rules, 1998
12. Order of names
- The names of electors in the roll shall be arranged in accordance with their work place unless the Registrar or the Returning Officer determines that any other arrangement is more convenient or that the names shall be arranged partly in one way and partly in another.The names of the electors in each part of the roll shall be numbered consecutively with a separate series of numbers beginning with the number 1 in consultation with the contestant Trade Unions.
