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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(3) in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

(3)In making any rule under this section the State Government may provide that a breach thereof shall be punishable with fine which may extend to five hundred rupees.