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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

State of Maharashtra - Subsection

Section 121(2)(b) in Nagpur Improvement Trust Act, 1936

(b)all liabilities which are enforceable against the Trust shall be enforceable only against [the Corporation] [Substituted by M.P. Act No. XIV of 1952, section 19.] ; and