Section 9(d) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000
(d)Loan shall be given to the Market Committee on interest at the rate of 4% p.a. for godown, shop or sundry shop in the notified Market Yard/sub-market yard/haat bazar if 50% of the cost is deposited in advance by the licensees traders/processors/ proposed permission holders.
