Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(8) in The Orissa Veterinary Practitioners Rules, 1976 (8)The Returning Officer shall separate or cause to be separated the valid papers from those that have been rejected and keep them in separate bundles.
