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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(2)(e) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(e)[ shall file a placement memorandum with the Board alongwith the fee as specified in Schedule II, atleast 5 days prior to opening of the issue: [Inserted by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).]