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National Green Tribunal

News Item Titled "From Ropar To ... vs Item No. 07 Court No on 30 January, 2026

Item No. 07                                                         Court No. 1

               BEFORE THE NATIONAL GREEN TRIBUNAL
                   PRINCIPAL BENCH, NEW DELHI

                     Original Application No. 553/2024


News Item Titled "From Ropar to Hoshiarpur via HP 30-km detour as illegal
mining damages bridge" appearing in The Indian Express Dated
10.04.2024


Date of hearing: 30.01.2026

CORAM:        HON'BLE MR. JUSTICE PRAKASH SHRIVASTAVA, CHAIRPERSON
              HON'BLE DR. A. SENTHIL VEL, EXPERT MEMBER

Respondents: Mr. Rahul Kumar Verma & Mr. Raj Shekhar Awasthi, Advs. for R - 5
             Mr. Saurabh Balwani, Advocate for CPCB (Through VC)
             Mr. Ankit Siwach, Adv. for PPCB (Through VC)



                                    ORDER

1. Learned Counsel for the newly added respondent by the order dated 29.10.2025 Chief Secretary, State of Punjab submits that due to some technical problem, he could not file the reply yesterday. Let the same be filed within one week.

2. List on 20.04.2026.

Prakash Shrivastava, CP Dr. A. Senthil Vel, EM January 30, 2026 dv 1