Section 35(2)(b) in The Major Port Trusts Act, 1963

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(b) in The Major Port Trusts Act, 1963

(b)buses, railways, locomotives, rolling stock, sheds, hotels, warehouses and other accommodation for passengers and goods and other appliances for carrying passengers and for conveying, receiving and storing goods landed, or to be shipped or otherwise;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 35(2)(b) in The Major Port Trusts Act, 1963