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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(V) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(V)to fix limit for the total recurring expenditure and total non-recurring expenditure for the year based on the resources of the University which in the case of productive woks, may include the proceeds of Loans;