Delhi High Court - Orders
Servotech Electricals Private Limited vs Jai Krishan Baba Projects Jv on 20 February, 2026
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1482/2025
SERVOTECH ELECTRICALS PRIVATE LIMITED
.....Petitioner
Through: Mr. Rakesh Kumar, Mr. Ankit
Kumar, Mr. Aman Kumar
Singh, Mr. Abhishek Kumar
Gami and Ms. KM Jagriti
Verma, Advocates
versus
JAI KRISHAN BABA PROJECTS JV .....Respondent
Through: Mr. Tushar Nirwal, Advocate
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 20.02.2026
1. Learned counsel for the parties are ad idem that the parties are attempting the settle their disputes mutually and for the said purpose, they seek an adjournment.
2. List on 25.03.2026.
HARISH VAIDYANATHAN SHANKAR, J.
FEBRUARY 20, 2026/rk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2026 at 20:48:40