Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(2)(b) in The Maharashtra Tax on the Entry of Goods into Local Areas Act, 2002 (b)fraudulently evades the payment of any tax and other amount due from him under this Act.