Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(3) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(3)Nothing in this section shall be deemed to apply to any suit instituted under section 54 of the Specific Relief Act, 1877.