Madhya Pradesh High Court
Aaditya Prasad Shukla @ Monu vs The State Of Madhya Pradesh on 19 October, 2023
Author: Anuradha Shukla
Bench: Anuradha Shukla
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 43728 of 2023
(AADITYA PRASAD SHUKLA @ MONU Vs THE STATE OF MADHYA PRADESH)
Dated : 19-10-2023
Shri Atul Singh Bhardwaj - Advocate for the applicant.
Shri Prasannjeet Chaterjee - Panel Lawyer for the respondent/State.
Report received from the cyber cell is not speaking. It merely refers to the resource received, uploading the data in Pen Drive and the hash value of data. What contents were found in the source has not been disclosed in the report.
State seeks time to file a clarifying report. List the matter after a week.
(ANURADHA SHUKLA) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 10/20/2023 10:40:46 AM