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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3)(a) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(a)the emergency source of electric power required under sub-rule (1) shall be either accumulator (storage) batteries, capable of complying with the requirements of sub-rule (2) without being recharged or suffering an excessive voltage drop, or it shall be a generator driven by internal combustion type machinery with an independent fuel supply and with efficient starting arrangements and the fuel provided for such machinery shall have a flash point of not less than 43°C;