Bombay High Court
Raju Shankar Bhalerao vs The State Of Maharashtra And Others on 24 February, 2020
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
116
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
116 WRIT PETITION NO.15262 OF 2019
RAJU SHANKAR BHALERAO
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr Deshpande Gaurav L
AGP for Respondents State: Mr S B Yawalkar
CORAM : S. V. GANGAPURWALA &
SHRIKANT D. KULKARNI, JJ.
DATE : 24th February, 2020
ORDER:
Keeping the issue of maintainability open, issue notice to the respondents, returnable on 15.04.2020. Learned AGP waives notice for respondents 1 and 5.
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