Supreme Court - Daily Orders
Vasant Sagar Properties Pvt Ltd vs Federation Of Churchgate Residents on 12 March, 2026
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.101 (PH) COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10364/2017
VASANT SAGAR PROPERTIES PVT LTD. Appellant(s)
VERSUS
FEDERATION OF CHURCHGATE RESIDENTS & ORS. Respondent(s)
IA No. 272472/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 1379/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 259110/2023 - CLARIFICATION/DIRECTION
IA No. 62653/2017 - CLARIFICATION/DIRECTION
IA No. 52225/2017 - EXEMPTION FROM FILING O.T.
IA No. 5785/2024 - EXEMPTION FROM FILING O.T.
IA No. 52223/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
WITH
C.A. No. 10365/2017 (III)
Date : 12-03-2026 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Appellant(s) : Mr. Parag Tripathi, Sr. Adv.
Ms. Ritwika Nanda, Adv.
Mr. Aparajito Sen, Adv.
Mr. Gaichangpou Gangmei, Adv.
Mr. Maitreya Mahaley, Adv.
Mr. Lalit Mohan, Adv.
Mr. Yimyanger Longkumer, Adv.
Ms. Niharika Singh, Adv.
Mr. Kamei Bestman Kabui, Adv.
M/s Trust Legal, AOR
Mr. B.H. Marlapalle, Sr. Adv.
Mr. Upmanyu Tewari, AOR
Mr. Avinish Kumar Saurabh, Adv.
Mr. Rahul Hakkani, Adv.
Signature Not Verified
Mr. Ajit Pravin Wagh, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2026.03.12
For Respondent(s) :Mr. B.H. Marlapalle, Sr. Adv.
17:24:31 IST
Reason:
Mr. Upmanyu Tewari, AOR
1
Mr. Avinish Kumar Saurabh, Adv.
Mr. Ajit Pravin Wagh, Adv.
Mr. Rahul Hakani, Adv.
Mr. Vikramjeet Banerjee, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Shubhendu Anand, Adv.
Mr. Praneet Pranav, Adv.
Mr. Rohan Gupta, Adv.
Ms. Vimla Sinha, Adv.
Mr. Balendu Shekhar, Adv.
Ms. Sansriti Pathak, Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Ashish Wad, Adv.
Mr. Manoj Wad, Adv.
Mr. T.V.S. Raghavendra Shreyas, Adv.
Ms. Swati Arya, Adv.
Mr. Chirag Sharma, Adv.
Mr. Deepanshu Verma, Adv.
M/S. J S Wad And Co, AOR
Mr. Zakir Hussain, AOR
Mr. Mukesh Verma, Adv.
Mrs. Vatsala Tripathi, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Krishna Prakash Dubey, Adv.
Mr. Yash Pal Dhingra, AOR
Mr. Mohammed Abdul Saleem, Adv.
Mr. Rahul Chitnis, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We have heard the arguments of Mr. B.H. Marlapalle and Mr. Parag Tripathi, learned senior counsel.
The arguments of Mr. Parag Tripathi, learned senior counsel are continuing. C.A. No.10364/2017 & connected case 2 For further hearing, list these matters on 08.04.2026 as Part-Heard.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASST.REGISTRAR-CUM-PS ASSISTANT REGISTRAR C.A. No.10364/2017 & connected case 3