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Supreme Court - Daily Orders

Vasant Sagar Properties Pvt Ltd vs Federation Of Churchgate Residents on 12 March, 2026

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.101 (PH)                        COURT NO.2                  SECTION III

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                                 Civil Appeal   No(s).    10364/2017

     VASANT SAGAR PROPERTIES PVT LTD.                                  Appellant(s)

                                                VERSUS

     FEDERATION OF CHURCHGATE RESIDENTS & ORS.                         Respondent(s)

     IA No. 272472/2025 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 1379/2018 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 259110/2023 - CLARIFICATION/DIRECTION
     IA No. 62653/2017 - CLARIFICATION/DIRECTION
     IA No. 52225/2017 - EXEMPTION FROM FILING O.T.
     IA No. 5785/2024 - EXEMPTION FROM FILING O.T.
     IA No. 52223/2017 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     WITH
     C.A. No. 10365/2017 (III)

     Date : 12-03-2026 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAM NATH
                         HON'BLE MR. JUSTICE SANDEEP MEHTA

     For Appellant(s) : Mr. Parag Tripathi, Sr. Adv.
                        Ms. Ritwika Nanda, Adv.
                        Mr. Aparajito Sen, Adv.
                        Mr. Gaichangpou Gangmei, Adv.
                        Mr. Maitreya Mahaley, Adv.
                        Mr. Lalit Mohan, Adv.
                        Mr. Yimyanger Longkumer, Adv.
                        Ms. Niharika Singh, Adv.
                        Mr. Kamei Bestman Kabui, Adv.
                        M/s Trust Legal, AOR

                                  Mr. B.H. Marlapalle, Sr. Adv.
                                  Mr. Upmanyu Tewari, AOR
                                  Mr. Avinish Kumar Saurabh, Adv.
                                  Mr. Rahul Hakkani, Adv.
Signature Not Verified
                                  Mr. Ajit Pravin Wagh, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2026.03.12

     For Respondent(s) :Mr. B.H. Marlapalle, Sr. Adv.
17:24:31 IST
Reason:


                        Mr. Upmanyu Tewari, AOR


                                                                                       1
                       Mr. Avinish Kumar Saurabh, Adv.
                       Mr. Ajit Pravin Wagh, Adv.
                       Mr. Rahul Hakani, Adv.

                       Mr. Vikramjeet Banerjee, A.S.G.
                       Mr. Gurmeet Singh Makker, AOR
                       Mr. Shubhendu Anand, Adv.
                       Mr. Praneet Pranav, Adv.
                       Mr. Rohan Gupta, Adv.
                       Ms. Vimla Sinha, Adv.
                       Mr. Balendu Shekhar, Adv.
                       Ms. Sansriti Pathak, Adv.

                        Mr. Dhruv Mehta, Sr. Adv.
                        Mr. Ashish Wad, Adv.
                        Mr. Manoj Wad, Adv.
                        Mr. T.V.S. Raghavendra Shreyas, Adv.
                        Ms. Swati Arya, Adv.
                        Mr. Chirag Sharma, Adv.
                        Mr. Deepanshu Verma, Adv.
                       M/S. J S Wad And Co, AOR

                       Mr. Zakir Hussain, AOR

                       Mr. Mukesh Verma, Adv.
                       Mrs. Vatsala Tripathi, Adv.
                       Mr. Pawan Kumar Shukla, Adv.
                       Mr. Krishna Prakash Dubey, Adv.
                       Mr. Yash Pal Dhingra, AOR
                       Mr. Mohammed Abdul Saleem, Adv.

                       Mr. Rahul Chitnis, Adv.
                       Mr. Siddharth Dharmadhikari, Adv.
                       Mr. Aaditya Aniruddha Pande, AOR
                       Mr. Shrirang B. Varma, Adv.


         UPON hearing the counsel the Court made the following
                              O R D E R

We have heard the arguments of Mr. B.H. Marlapalle and Mr. Parag Tripathi, learned senior counsel.

The arguments of Mr. Parag Tripathi, learned senior counsel are continuing. C.A. No.10364/2017 & connected case 2 For further hearing, list these matters on 08.04.2026 as Part-Heard.

(NEETU KHAJURIA) (RANJANA SHAILEY) ASST.REGISTRAR-CUM-PS ASSISTANT REGISTRAR C.A. No.10364/2017 & connected case 3