Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2)(iv) in The West Bengal Public Libraries Act, 1979

(iv)[ two representatives of the employees of different public libraries to be elected from amongst themselves in the manner prescribed;] [[Clause (iv) substituted W.B. Act 24 of 1985, which was earlier as under :-