Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 5 in Assam Industrial Infrastructure Development Corporation Act, 1990

5.

The Commissioner and Special Secretary to the Government of Assam, Industries Department shall be the Chairman of the Corporation;